Bombay High Court
Suresh Rajendra Singh Kushwaha vs Jitendra Singh Rajendra Singh Kushwaha ... on 21 November, 2018
Bench: B.R. Gavai, Riyaz Iqbal Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS NO. 398 OF 2016
In
TESTAMENTARY SUITS 97 OF 2011
Suresh Rajendra Singh Kushwaha ....Petitioner
V/S
Jitendra Singh Rajendra Singh Kushwaha And 2 ....Respondent
Ors WITH NOTICE OF MOTION (APPEALS) NO. 2002 OF 2016 In APPEALS 398 OF 2016 Suresh Rajendra Singh Kushwaha ....Petitioner V/S Jitendra Singh Rajendra Singh Kushwaha And 2 ....Respondent Ors Mr. Mayur Khandeparkar along with Mr. Nitin Sopan Parkhe, Advocate for the Appellant Ms. Mamta Sodh along with Mr. Abbas Zaidy i/by M/s. Zohair and co., Advocate for the Respondents CORAM : B.R. GAVAI & RIYAZ IQBAL CHAGLA, JJ DATE : 21st November, 2018 Page 1/2 ::: Uploaded on - 21/11/2018 ::: Downloaded on - 23/11/2018 01:18:11 ::: P.C. :
Stand Over to 4th January, 2019. Ad-interim relief to continue till then.
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