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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Mizoram - Subsection

Section 27(1)(v) in Mizoram Lokayukta Act, 2014

(v)issuing commissions for the examination of witnesses or documents/ articles Provided that such commission, in case of a witness, shall be issued only where the witness, in the opinion of the Lokayukta, is not in a position to attend the proceeding before the Lokayukta; and