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[Cites 0, Cited by 0] [Section 91(12)] [Section 91] [Entire Act]

State of Goa - Subsection

Section 91(12)(i) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(i)Auction, platforms, shops, godowns, canteen, drinking water, latrine, urinals, compost pits, street lights, etc. in the interest and for the convenience of producers as well as other individuals using the market yard.