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[Cites 0, Cited by 1] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(12) in The Electricity (Supply) Act, 1948

(12)[ "transmission lines" means all works mentioned in sub-section (7) used wholly or partially for the purposes of distribution or transmission of energy;] [ Substituted by Act 22 of 1998, Section 9 (w.e.f. 31.12.1998).]