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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(2) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(2)The dues as assessed including those dues which come to the notice subsequently and which remain outstanding till the date of retirement of the employee, shall be adjusted against the amount of Death-cum-Retirement Gratuity becoming payable to the employee on his retirement.