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Union of India - Section

Section 13 in The National Small Savings Fund (Custody and Investment) Rules, 2001

13. Interest Payments.

- Interest payments to subscribers shall be debited to "Major Head - 8008 Income and expenditure of National Small Savings Fund; Sub Major Head - 02 Interest Payments to Subscribers", Separate minor heads would be used to account for the interest paid on every Small Savings Scheme as per the following details, namely:-
(1)Minor Head 101 - Interest on Savings Deposits;
(2)Minor Head 102 - Interest on Savings Certificates;
(3)Minor Head 103 - Interest on Public Provident Fund;
(4)New Minor Heads may be opened as and when required.