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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(17) in The Constitution of Bihar District Planning Committee and Conduct of Business Rules, 2006

(17)Every District Planning Committee shall keep in mind the following points at the time of preparing the draft of the development plan:-
(i)Limitation and type of available resources, whether financial or otherwise.
(ii)Consultation with the institutions and organisations as specified by the Government.