Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 22 in The Bombay Forest Rules, 1942 22. Shikar cards to be filled in. - The licence shall fill in the shikar card in the printed form which a forest guard may present to him, while he is found hunting or shooting in any forest to which rules 11 to 22 apply.[23 to 39. * * *] [Deleted by G.N. dated 22.12.1958.]
