Delhi High Court - Orders
Apeejay Stya Knowledge Llp & Ors vs Sunil Kumar & Anr on 4 April, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 398/2020
APEEJAY STYA KNOWLEDGE LLP & ORS. ..... Plaintiffs
Through: Mr. Anurag Ahluwalia with Mr.
Akash Jagar & Ms. Ruchi Bhargarh
Nagar, Advocates.
versus
SUNIL KUMAR & ANR. ..... Defendants
Through: Mr. Narsh K. Daksh, Advocate for
D-1.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 04.04.2022 IA No.17007/2021(u/O.XI R.1, 2, 4 & 12 of CPC)
1. Last opportunity of two weeks is granted to the plaintiffs to file reply to the present application.
2. List on 26th April, 2022 AMIT BANSAL, J APRIL 4, 2022 ak Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:07.04.2022 12:31:00