Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 14B in The Himachal Pradesh Utilisation of Surplus Area Scheme, 1974 14B. [ [Para 14 B added vide notification No. Revenue 2A(3)-11/77 dated 11 9 80.] No Legal Practitioner shall appear, Plead or act on Behalf of any Party, before any Revenue officer in any case under this scheme.]
