Himachal Pradesh High Court
Dev Raj vs . Ashok Kumar & Another on 11 November, 2024
Author: Sushil Kukreja
Bench: Sushil Kukreja
Dev Raj vs. Ashok Kumar & Another Cr. Revision No.89 of 2024 11.11.2024 Present: Mr. Sanjay Verma, Advocate vice Ms. Shalini Thakur, Advocate, for the petitioner. Mr. Ankit Dhiman, Advocate, for respondent No.1. Mr. Anup Rattan, Advocate General with Mr. Jitender Sharma, Mr. Navlesh Verma, Additional Advocates General, Mr. Gautam Sood and Ms. Niyati Thakur, Deputy Advocates General, for respondent No.2/State.
Learned vice counsel for the petitioner prays for adjournment on the ground that arguing counsel is not available today on account of some personal difficulty.
As prayed, list on 18.11.2024.
( Sushil Kukreja ) Judge November 11, 2024 (reena)