Section 10(iv) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987
(iv)Section 43(2) (XXVIII). - Subject to the provisions of Act and the Rules framed thereunder the rule contained in Chapter XIII of the Punjab Civil Services Rules, Volume-II, shall apply mutatis mutandis to the employees of the Board/Market Committees who opt for these rules.
