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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(1)(d) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

(d)the number of fields and their area which have remained out of cultivation for more than four years and the reasons therefor;