Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Jammu-Kashmir - Subsection Section 10(ix) in Jammu and Kashmir Consumer Protection Rules, 1987 (ix)The order of the State Commission on appeal shall be signed and dated by the members of the State Commission and shall be communicated to the parties free of charge.
