Section 6(1)(vii) in The Shillong Electric Supply Undertaking (Acquisition) Act, 1977

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(vii)any amount paid actually by the licensee in respect of every contract referred to in clause (iii) of sub- section (1) of Section 5;

Legal Document View