Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2A(6)] [Section 2A] [Entire Act]

Union of India - Subsection

Section 2A(6)(ii) in Payment of Wages (Mines) Rules, 1956

(ii)of any member in the case of an association;