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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Goa - Subsection

Section 71(4) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(4)The Registration or Renewal Certificate granted shall be for a period of one year. Before expiry of the period specified in such certificate, it shall be get renewed. Every application for renewal of registration shall be accompanied by fee which shall be half of the fee fixed for registration.