Section 34(2)(a) in Kerala Spinners, Alappuzha (Acquisition and Transfer of Undertaking) Act, 2010

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

(a)the time within which and the manner in which an intimation referred to in sub-section (4) of section 4 shall be given;

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