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Delhi High Court - Orders

Virender Singh & Ors vs Government Of Nct Of Delhi on 22 January, 2019

Author: I.S.Mehta

Bench: I.S.Mehta

$~19
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 5046/2017
       VIRENDER SINGH & ORS                                  ..... Petitioners
                          Through:     None.

                          versus

       GOVERNMENT OF NCT OF DELHI              ..... Respondent
                   Through: Mr. Sanjay Kumar Pathak, Advocate
                            with Mr. Sunil Kumar Jha &
                            Mr. M.S. Akhtar, Advocates for
                            L&B/GNCTD.

       CORAM:
       HON'BLE MR. JUSTICE I.S.MEHTA
                    ORDER

% 22.01.2019 An adjournment slip has been circulated on behalf of petitioners after taking no objection from the other side.

List on 07.05.2019.

I.S.MEHTA, J JANUARY 22, 2019 nd