Delhi High Court - Orders
Virender Singh & Ors vs Government Of Nct Of Delhi on 22 January, 2019
Author: I.S.Mehta
Bench: I.S.Mehta
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5046/2017
VIRENDER SINGH & ORS ..... Petitioners
Through: None.
versus
GOVERNMENT OF NCT OF DELHI ..... Respondent
Through: Mr. Sanjay Kumar Pathak, Advocate
with Mr. Sunil Kumar Jha &
Mr. M.S. Akhtar, Advocates for
L&B/GNCTD.
CORAM:
HON'BLE MR. JUSTICE I.S.MEHTA
ORDER
% 22.01.2019 An adjournment slip has been circulated on behalf of petitioners after taking no objection from the other side.
List on 07.05.2019.
I.S.MEHTA, J JANUARY 22, 2019 nd