Section 11 in Rajasthan Land Revenue (Allotment of Land for setting up Agro-Processing and Agri-Business Enterprises) Rules, 2011
11. Surrender of Land.
- If am allottee is unable to utilize the land allotted to him, he may surrender the land to the allotting authority at any time and the amount deposited by him shall not be refunded and no compensation in lieu of expenditure incurred by him for development of land shall be paid.
