Rajasthan High Court - Jodhpur
Ravi Prasad Sharma vs Npcil And Ors on 3 March, 2020
Author: Sangeet Lodha
Bench: Sangeet Lodha
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 3055/2003
Ravi Prasad Sharma s/o Late Shri Rameshwar Prasad, aged
about 48 years, R/o 647, Basant Bihar Near Jain Mandir Kota
(Rajasthan).
----Petitioner
Versus
1. Nuclear Power Corporation of India Limited (NPCIL) (through
its Chairman), Nuclear Power Board, Homi Bhabha Road, Colaba
Mumbai-400005.
2. Site Director Nuclear Power Corporation of India Limited
(NPCIL) Rajasthan Atomic Power Station (RAPS)- 1 to 4 Plant
Site, P.O., Anushakti Via Kota Dist. Chittorgarh (Rajasthan).
3. Deputy General Manager Nuclear Power Corporation of India
Limited (NPCIL), Rajasthan Atomic Power Station (RAPS)- 1 to 4
Plant Site, P.O., Anushakti Via Kota Dist. Chittorgarh (Rajasthan).
----Respondent
For Petitioner(s) : None present
For Respondent(s) : Mr. Sanjay Nahar with Mr.Pushkar
Taimni
HON'BLE MR. JUSTICE SANGEET LODHA
Order 03/03/2020 None present for the petitioner even in second round.
The writ petition is dismissed for non-prosecution.
(SANGEET LODHA),J RP-5-/-
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