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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(5)(b) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(b)be responsible for the preparation of annual accounts, financial estimates and the budget of the University and for their presentation to the Finance Committee and the Board;