Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Gujarat - Subsection Section 40(h) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007 (h)violates any rule made under section 58 for breach whereof, the State Government may, in such rules, direct that a penalty shall be incurred;
