Delhi High Court - Orders
Cipla Limited vs Laborate Pharmaceuticals India Ltd on 24 February, 2020
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 608/2019, IA No.15286/2019 (u/O XXXIX R-1&2
CPC), IA No.15287/2019 (u/O XXVI R-9&10 CPC and O XXXIX R-
7 CPC) & IA No.15288/2019 (u/O XI R-1(4) CPC)
CIPLA LIMITED ..... Plaintiff
Through: Ms. Pankhuri Malik, Adv.
Versus
LABORATE PHARMACEUTICALS INDIA LTD...... Defendant
Through: Mr. Siddharth & Mr. Hasrat Mehta,
Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
ORDER
% 24.02.2020
1. Mediation is stated to be still underway.
2. List on 29th April, 2020.
RAJIV SAHAI ENDLAW, J FEBRUARY 24, 2020 „gsr‟..