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Orissa High Court

M/S. Jr Pharmaceuticals Pvt. Ltd vs National Pharmaceutical Pricing .... ... on 18 February, 2022

Author: Arindam Sinha

Bench: Arindam Sinha

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 W.P.(C) No.15086 Of 2018
                                  (Through hybrid mode)

             M/S. JR Pharmaceuticals Pvt. Ltd.        ....         Petitioners
             and another

                                                       Mr. K.Jena, Advocate
                                         -versus-

             National Pharmaceutical Pricing          ....   Opposite Parties
             Authority and others


                        CORAM: JUSTICE ARINDAM SINHA
                                        ORDER

18 .02.2022 Order No.

3. 1. Mr. Jena, learned advocate appears on behalf of petitioner and submits, impugned is communication dated 21st July, 2017 whereby there has been demand of Rs.9,35,096/- from his client. He points out that the demand was stated to be raised under provisions of Drugs Prices Control Order, 1995 (DPCO) read with Essential Commodities Act, 1955. He submits further, the challenge relates to entry no.11 in assignment list of Hon'ble Mr. Justice Biswajit Mohanty.

2. The writ petition is released to be listed before the regular Bench.

(Arindam Sinha) Judge Prasant Page 1 of 1