Calcutta High Court (Appellete Side)
M. M. Devcons Pvt. Ltd vs City Developers Pvt. Ltd. & Anr on 21 July, 2016
Author: Jyotirmay Bhattacharya
Bench: Jyotirmay Bhattacharya
1
21.07.2016.
d.p.
F.M.A.T. 534 of 2016
(CAN 5234 of 2016)
M. M. Devcons Pvt. Ltd.
-versus
City Developers Pvt. Ltd. & Anr.
Mr. Malay Kumar Ghosh, Sr. Adv,
Mr. Suman Kr. Dutt,
Mr. Lokenath Chatterjee,
Mr. Prasanta Naskar.
...For the Appellant.
Mr. Jayanta Mitra, Sr. Adv.,
Mr. Saptansu Basu, Sr. Adv,
Ms. Anju Chakraborty,
Ms. Sanchari Chakraborty.
...For the Respondent No.1.
Let the paper books which are filed by Mr. Basu, learned senior advocate appearing for the respondent no.1, be kept with the record.
On perusal of the affidavit-of-service, we are not satisfied about the service of notice upon the respondent No.2.
We thus, direct the respondent no.1 to serve a notice upon the respondent no.2 in his present address being Bijoy Das at Bijoy Mart, 121/1, Karl Marx Sarani, Kolkata - 700023 intimating him that this appeal will be taken up for hearing on 28th July, 2016.
Such service should be effected by speed post with A/D. Let this appeal be retained in its position in the list.
(Jyotirmay Bhattacharya, J.) 2 ( Ishan Chandra Das, J.)