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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(i) in Names Of Doordarshan Channels to be Re-Transmitted by the Cable Operators in Their Cable Services'

(i)receiver and re-transmit the following Doordarshan channels in his cable service in the prime band on channels other than those carrying terrestrial broadcast frequencies,