Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(b) in The Orissa High Court (Appointment of Staff) Rules, 1963

(b)Appointments to Class IV posts shall be made either by promotion or by direct recruitment as the case may be, according as the appointing authority shall in each case determine.