Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Allahabad High Court

Amarendra Kumar Singh And 47 Ors. vs State Of U.P. Thru Spl. Secy. Basic ... on 7 January, 2020

Author: Abdul Moin

Bench: Abdul Moin





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 7201 of 2019
 

 
Petitioner :- Amarendra Kumar Singh And 47 Ors.
 
Respondent :- State Of U.P. Thru Spl. Secy. Basic Education And Ors.
 
Counsel for Petitioner :- Pramod Kumar Pandey,Sanjay Kumar Verma
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Durga Prasad Shukla
 

 
Hon'ble Abdul Moin,J.
 

Writ petition is dismissed.

For order, see my order of date passed on separate sheets of Writ Petition No.6000 (SS) of 2019 in re: Alok Kumar and another vs. State of U.P. and others.

Order Date :- 7.1.2020 Pachhere/-