Allahabad High Court
Amarendra Kumar Singh And 47 Ors. vs State Of U.P. Thru Spl. Secy. Basic ... on 7 January, 2020
Author: Abdul Moin
Bench: Abdul Moin
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 7201 of 2019 Petitioner :- Amarendra Kumar Singh And 47 Ors. Respondent :- State Of U.P. Thru Spl. Secy. Basic Education And Ors. Counsel for Petitioner :- Pramod Kumar Pandey,Sanjay Kumar Verma Counsel for Respondent :- C.S.C.,Ajay Kumar,Durga Prasad Shukla Hon'ble Abdul Moin,J.
Writ petition is dismissed.
For order, see my order of date passed on separate sheets of Writ Petition No.6000 (SS) of 2019 in re: Alok Kumar and another vs. State of U.P. and others.
Order Date :- 7.1.2020 Pachhere/-