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M/S Indian Railways Catering And ... vs Government Of Nct Of Delhi on 6 August, 2015

     ITEM NO.96                             REGISTRAR COURT. 2                    SECTION IIIA

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS


                                            BEFORE THE REGISTRAR MR. M K HANJURA

     Civil Appeal                  No(s).    8970-8997/2011

     M/S INDIAN RAILWAYS CATE.& TOUR.CORP.LTD                                   Appellant(s)

                                                       VERSUS

     GOVT.OF NCT OF DELHI & ORS.                                                Respondent(s)




     Date : 06/08/2015 These appeals were called on for hearing today.


     For Appellant(s)                       Ms. Sunita Gautam,Adv.
                                            Mr. S.N. Terdal,Adv.

                                            Mr. S. R. Setia,Adv.


     For Respondent(s)                      Mr. D.S. Mehra,Adv.
                                            Mr. Kamal Kishore,Adv.

                                            Mr. Arvind Kumar Sharma,Adv.
                                            Mrs. Anil Katiyar,Adv.



                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The office report indicates that the Ld. Counsel for the appellant and the Ld. Counsel for the appearing respondents have failed to file the statement of case within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.

(M K HANJURA) Registrar MG