Bombay High Court
Abbott India Ltd vs Commissioner Of Customs Imports on 29 August, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
1.WPL11964_2023.DOC
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 11964 OF 2023
Abbott India Ltd. ... Petitioner
Versus
Commissioner of Customs Imports ...Respondent
Mr. Sri Sabri Rajan a/w. Mr. Ankit Trivedi i/b. India Law Alliance for
the petitioner.
Mr. Y.R. Mishra a/w. Ms. Sangeeta Yadav for the respondent.
_______________________
CORAM: G. S. KULKARNI &
JITENDRA JAIN, JJ.
DATED: 29 August, 2023
_______________________
P.C.
1. As the arguing counsel for the petitioner is not available, stand over to 5 September, 2023 (H.O.B.).
2. Ad-interim order, if any passed earlier, shall continue to operate till the adjourned date of hearing.
(JITENDRA JAIN, J.) (G. S. KULKARNI , J.) Page 1 of 1 Signed by: Vidya S. Amin 29 August, 2023 Designation: PS To Honourable Judge Date: 29/08/2023 18:19:59