Supreme Court - Daily Orders
Abdul Basit vs Dlg Universal Ltd. on 10 August, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.50 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21873/2015
(Arising out of impugned final judgment and order dated 05/02/2015
in FA No. 472/2006 passed by the National Consumer Disputes
Reddessal Commission, New Delhi)
ABDUL BASIT Petitioner(s)
VERSUS
DLF UNIVERSAL LTD. Respondent(s)
(with office report)
WITH
SLP(C) No. 21875/2015
(With Office Report)
Date : 10/08/2015 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Ravi Gupta, Adv.
Mr. Gopal Singh Chauhan, Adv.
For Mr. Deepak Goel, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petitions are dismissed.
(R.NATARAJAN) (SNEH LATA SHARMA)
Signature Not Verified
Digitally signed by
Court Master Court Master
Gulshan Kumar Arora
Date: 2015.08.11
16:47:14 IST
Reason: