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State of Karnataka - Section

Section 13 in The Karnataka Selection Of Candidates For Admission To Medical, Dental And Engineering Courses (Special Provisions) Act, 2004

13. Applicability of Karnataka Selection of Candidates for Admission to Professional Institutions Rules, 2004.

- In respect of any matter not covered under this Act, the provisions contained in the Karnataka Selection of Candidates for Admission to Professional Institutions Rules, 2004 shall apply.