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Delhi High Court - Orders

Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 7 March, 2023

Author: Manmohan

Bench: Manmohan

                              $~8 to 10
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     FAO(OS) (COMM) 173/2022 & C.M. Nos. 30294-30296/2022
                                    GODADDY.COM LLC                                ..... Appellant
                                                   Through:   Mr.Darpan Wadhwa, Sr.Advocate
                                                              with Mr. Moazzam Khan, Mr.Alipak
                                                              Banerjee, Ms.Shweta Sahu, Mr. Parva
                                                              Khare, Ms. Anvita Goel and Mr. Brijesh
                                                              Ujjainwal, Advocates.

                                                   versus

                                    SNAPDEAL PRIVATE LIMITED AND ORS              ..... Respondents
                                                   Through:   Ms. Shwetasree Majumder with Mr.
                                                              Aditya Verma, Ms. Lalita Sowmya Priya
                                                              Pemmoraju, Mr. K.Rigved Prasad and
                                                              Ms. Devyani Nath, Advocates
                                                              Mr. Apoorv Kurup, Ms. Swati Bhardwaj
                                                              and Mr. Ojaswa Pathak, Advocates for
                                                              R-33.

                              +     FAO(OS) (COMM) 174/2022 & C.M. Nos. 30300-30302/2022
                                    ENDURANCE DOMAINS TECHNOLOGY LLP AND ORS
                                                                                     ..... Appellants
                                                   Through:   Mr.Alipak Banerjee, Ms.Shweta Sahu,
                                                              Mr. Brijesh Ujjainwal and Mr. Parva
                                                              Khare, Advocates.
                                                   versus

                                    SNAPDEAL PRIVATE LIMITED AND ORS                .....Respondents
                                                   Through:   Ms. Shwetasree Majumder with Mr.
                                                              Aditya Verma, Ms. Lalita Sowmya Priya
                                                              Pemmoraju, Mr. K.Rigved Prasad and
                                                              Ms. Devyani Nath, Advocates




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:10.03.2023
17:57:19
                               +     FAO(OS) (COMM) 209/2022 & C.M. Nos. 35847/2022,
                                    35849/2022
                                    SNAPDEAL LIMITED                            ..... Appellant
                                                       Through:     Ms. Shwetasree Majumder with Mr.
                                                                    Aditya Verma, Ms. Lalita Sowmya Priya
                                                                    Pemmoraju, Mr. K.Rigved Prasad and
                                                                    Ms. Devyani Nath, Advocates
                                                       versus

                                    GODADDY.COM, LLC AND OTHERS                            ..... Respondents
                                                       Through:     Mr. Alipak Banerjee, Ms.Shweta Sahu,
                                                                    Mr. Brijesh Ujjainwal and Mr. Parva
                                                                    Khare, Advocates for R-1 to 4, 10, 23,
                                                                    26 and 31

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                       ORDER

% 07.03.2023 Union of India (MEITY) is directed to file an affidavit clearly stating its stand within two weeks.

List on 27th April, 2023.

MANMOHAN, J SAURABH BANERJEE, J MARCH 7, 2023/akr Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:10.03.2023 17:57:19