Himachal Pradesh High Court
Vijay Kumar & Ors. vs . Temple Trust Jwalamukhi & Ors. on 8 November, 2024
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Vijay Kumar & Ors. Vs. Temple Trust Jwalamukhi & Ors.
CWP No.3066 of 2024 08.11.2024 Present: Mr. Jagmohan Chandel, Advocate vice counsel for the petitioners.
Mr. Deepak Sharma, Advocate for respondents No.1 and 2.
Ms. Menka Raj Chauhan, Deputy Advocate General, for respondent No.3.
Notice in this matter was issued on 10.04.2024. Reply by respondent No.3-State has still not been filed. At the request of learned Deputy Advocate General, further three weeks' time is granted to respondent No.3 to file reply. It be filed positively within the aforesaid period.
Rejoinder, if any, to the reply already on record be also filed in the meanwhile.
List after three weeks.
Jyotsna Rewal Dua
November 08, 2024 Judge
Mukesh