Supreme Court - Daily Orders
The Collector,Damoh . vs Sushil Kumar Jain on 2 November, 2017
Author: L. Nageswara Rao
Bench: L. Nageswara Rao
ITEM NO.25 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).39517/2013
THE COLLECTOR,DAMOH . & ORS. Petitioner(s)
VERSUS
SUSHIL KUMAR JAIN & ORS. Respondent(s)
(IA. NO. 5 - APPLN. FOR DELETION)
Date : 02-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
[IN CHAMBER]
For Petitioner(s) Mr. Vikas Bansal, Adv.
Mr. Mishra Saurabh, AOR (Not Present)
For Respondent(s) Mr. Sanjay K. Agrawal, AOR (Not Present)
Mr. A. N. Arora, AOR (Not Present)
UPON hearing the counsel the Court made the following
O R D E R
For the reasons stated, application for deletion of proforma respondent nos.5 and 6 is allowed and the names of those respondents are deleted from the array of parties at the risk of the petitioners.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2017.11.02
15:44:46 IST
Reason: