Allahabad High Court
Pushpendra Kumar Gupta vs U.P.Coop.Dairy Federation And Milk ... on 19 January, 2010
Author: Ra°Iv Sharma
Bench: Ra°Iv Sharma
Court No. - 24 Case :- SERVICE BENCH No. - 474 of 2003 Petitioner :- Pushpendra Kumar Gupta Respondent :- U.P.Coop.Dairy Federation And Milk Union And Anors Petitioner Counsel :- R.K.Nigam Respondent Counsel :- Sudeep Kumar Hon'ble Ra°iv Sharma,J.
Hon'ble Dr. Satish Chandra.J. Adjourned on the illness slip of Sri Sudeep Kumar learned counsel for the respondents.
Order Date :- 19.1.2010 VNP/-