Himachal Pradesh High Court
Baba Balak Nath Temple Trust & Ors. vs . Sulekha Sharma And on 30 December, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Baba Balak Nath Temple Trust & Ors. vs. Sulekha Sharma and another .
LPA No.184 of 2022 30.12.2022 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the appellants.
Mr. Bhuvnesh Sharma, Senior Advocate with Mr.Ramakant Sharma, Advocate, for respondent No.1.
Mr. Anup Rattan, Advocate General with Ms. Ritta Goswami, Additional Advocate General, for respondent No.2.
Learned counsel for the appellants seeks and is granted time to file rejoinder to CMP No.15857 of 2022.
List on 6th March, 2023.
( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge December 30, 2022 (vt) ::: Downloaded on - 31/12/2022 20:33:03 :::CIS