Tripura High Court
Party Name : Swapan Ch. Sarkar & Anr vs Commandant, 112 Rcc (Gref) on 6 January, 2017
Author: T. Vaiphei
Bench: T. Vaiphei
Case No :IA. 0001181/2016 Party Name : SWAPAN CH. SARKAR & ANR Vs COMMANDANT, 112 RCC (GREF) THE HONBLE THE CHIEF JUSTICE T. VAIPHEI
Heard Mr. H Debnath, the learned counsel for the applicants. The application is for condoning the delay of 231 days in presenting the connected appeal. As there is no objection, the delay stands condoned. Application is disposed of.
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