Himachal Pradesh High Court
Jaan Mohammad And Ors. vs . Hem Raj And on 15 September, 2025
Jaan Mohammad and Ors. Vs. Hem Raj and Ors.
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CMPMO No.55 of 2022 15.09.2025 Present: Mr. Surya Chauhan, Advocate, for the petitioners.
Mr. Bhupender Gupta, Sr. Advocate with Mr. Pranjal Munjal, Advocate, for respondents No.1, 2, 4 and 5.
Respondents No.3, 6 to 10 proceeded against ex parte vide order dated 04.11.2022.
At the request of learned counsel for the petitioners, list after six weeks.
(Bipin C. Negi) Judge 15th September, 2025 (Gaurav Rawat) ::: Downloaded on - 15/09/2025 21:30:23 :::CIS