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Allahabad High Court

M/S Jal Devi Dall Mills Etmadpur & Others vs Special Judge E.C. Act, Agra And Others on 22 November, 2011

Author: Sunil Hali

Bench: Sunil Hali





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 34360 of 1997
 

 
Petitioner :- M/S Jal Devi Dall Mills Etmadpur & Others
 
Respondent :- Special Judge E.C. Act, Agra And Others
 
Petitioner Counsel :- N.S.Chahar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.
 

As prayed, put up tomorrow i.e. 23.11.2011.

Order Date :- 22.11.2011 NS