Supreme Court - Daily Orders
The Commissioner Of Income Tax vs Sociedade De Fomento Industrial Pvt. ... on 29 June, 2021
Bench: D.Y. Chandrachud, R. Subhash Reddy, S. Ravindra Bhat
ITEM NO.17 Court 5 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).5940/2021
(Arising out of impugned final judgment and order dated 22-10-2020
in TA No. 25/2012 passed by the High Court of Judicature at Bombay
at Goa)
THE COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD. Respondent(s)
(WITH I.R.)
Date : 29-06-2021 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. N. Venkataraman, ASG
Mr. P.V. Yogeswaran, Adv.
Mr. B.K. Satija, Adv.
Mr. Manish Pushkarna, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Rafique Dada, Sr. Adv.
Mr. Nishant Thakkar, Adv.
Mr. Yashraj Singh Deora, AOR
Ms. Jasmin Amalsadvala, Adv.
Ms. Sonal Mashankar, Adv.
Ms. Prakriti Roy, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in eight weeks.
Signature Not Verified(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) Digitally signed by AR-CUM-PS COURT MASTER Sanjay Kumar Date: 2021.06.29 17:40:32 IST Reason: