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Supreme Court - Daily Orders

The Commissioner Of Income Tax vs Sociedade De Fomento Industrial Pvt. ... on 29 June, 2021

Bench: D.Y. Chandrachud, R. Subhash Reddy, S. Ravindra Bhat

     ITEM NO.17                   Court 5 (Video Conferencing)                SECTION IX

                                  S U P R E M E C O U R T O F          I N D I A
                                          RECORD OF PROCEEDINGS

                      Petition(s) for Special Leave to Appeal (C)         No(s).5940/2021

     (Arising out of impugned final judgment and order dated 22-10-2020
     in TA No. 25/2012 passed by the High Court of Judicature at Bombay
     at Goa)

     THE COMMISSIONER OF INCOME TAX                                         Petitioner(s)

                                                         VERSUS

     SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD.                              Respondent(s)

     (WITH I.R.)

     Date : 29-06-2021 This petition was called on for hearing today.

     CORAM :
                           HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                           HON'BLE MR. JUSTICE R. SUBHASH REDDY
                           HON'BLE MR. JUSTICE S. RAVINDRA BHAT

     For Petitioner(s)                  Mr. N. Venkataraman, ASG
                                        Mr. P.V. Yogeswaran, Adv.
                                        Mr. B.K. Satija, Adv.
                                        Mr. Manish Pushkarna, Adv.
                                        Mrs. Anil Katiyar, AOR

     For Respondent(s)                  Mr.   Rafique Dada, Sr. Adv.
                                        Mr.   Nishant Thakkar, Adv.
                                        Mr.   Yashraj Singh Deora, AOR
                                        Ms.   Jasmin Amalsadvala, Adv.
                                        Ms.   Sonal Mashankar, Adv.
                                        Ms.   Prakriti Roy, Adv.

                         UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice returnable in eight weeks.

Signature Not Verified

(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) Digitally signed by AR-CUM-PS COURT MASTER Sanjay Kumar Date: 2021.06.29 17:40:32 IST Reason: