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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in Rajasthan Urban Infrastructure Development Project (RUIDP) Rules, 2012

(2)Except as provided in these rules other service conditions to the post as specified in column 2 of Schedule-I shall be regulated by other rules applicable to the employees of the State Government made by the appropriate authority under the proviso to Article 309 of the Constitution of India and for the time being in force.