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Himachal Pradesh High Court

Hakam Singh vs . Hem Raj And Others on 2 March, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Hakam Singh Vs. Hem Raj and others RFA No. 03 of 2008 02.03.2023 Present: Mr. Divya Raj Singh Thakur, Advocate, vice Ms. .

Anaida Kuthiala, Advocate, for the appellant.

Mr. Romesh Verma, Senior Advocate, with Mr. Hitesh Thakur, Advocate, for respondents No. 2 and 3. Appeal against respondent No. 1 stands abated.

Mr. Divya Raj Singh informs the Court that the case has to be argued by Mr. Sanjeev Kuthiala, learned Senior Advocate, who on account of his personal difficulty is not available and it will be in the interest of justice in case the matter is adjourned by four weeks. As prayed for, list for consideration after four weeks.

(Ajay Mohan Goel) Judge March 02, 2023 (bhupender) ::: Downloaded on - 02/03/2023 20:35:30 :::CIS