Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Chattisgarh High Court

M/S Jaika Automobiles Private Limited vs The State Of Chhattisgarh on 25 April, 2025

1/1 HIGH COURT OF CHHATTISGARH AT BILASPUR WPC No. 620 of 2016 M/s Jaika Automobiles Private Limited versus The State Of Chhattisgarh & Another Order Sheet 25.04.2025 None for the petitioner.

Mr. Ajay Kumrani, Panel Lawyer for the State. Let a fixed date SPC be issued to the petitioner by the Registry on the address given in memo of petition for his appearance or representation before this Court on 16th June, 2025 mentioning that the counsel engaged by him is not representing in this Court.

List this case on 16th June, 2025.

Sd/-

(Narendra Kumar Vyas) Judge Manish Digitally signed by MANISH MANISH YADAV YADAV Date:

2025.04.28 11:10:52 +0530