Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Nice International Limited vs Rpfc-Ii on 24 December, 2020

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                                                              Signature Not Verified
                                                                                              Digitally Signed By:DINESH
                                                                                              SINGH NAYAL
                                                                                              Signing Date:25.12.2020
                                                                                              00:00:17

                                $~9
                                *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +     W.P.(C) 11125/2020 and CM APPLs. 34727/2020, 34728/2020
                                      NICE INTERNATIONAL LIMITED              ..... Petitioner
                                                   Through: Mr. Amod Kumar Dalela and Mr.
                                                            Pradeep   Pandey, Advs.        (M:
                                                            9911118343)
                                                   versus

                                      RPFC-II                                            ..... Respondent
                                                          Through:     Mr. Balraj Dewan, Advocate. (M:
                                                                       9911118343)
                                      CORAM:
                                      JUSTICE PRATHIBA M. SINGH
                                                   ORDER

% 24.12.2020

1. This hearing has been done by video conferencing.

2. A request for an adjournment is made on behalf of Mr. Balraj Dewan, ld. counsel for the Respondent, who is stated to be in difficulty today.

3. List on 4th January, 2021.

PRATHIBA M. SINGH, J.

DECEMBER 24, 2020/dk/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:24.12.2020 22:12