Delhi High Court - Orders
Nice International Limited vs Rpfc-Ii on 24 December, 2020
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:25.12.2020
00:00:17
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11125/2020 and CM APPLs. 34727/2020, 34728/2020
NICE INTERNATIONAL LIMITED ..... Petitioner
Through: Mr. Amod Kumar Dalela and Mr.
Pradeep Pandey, Advs. (M:
9911118343)
versus
RPFC-II ..... Respondent
Through: Mr. Balraj Dewan, Advocate. (M:
9911118343)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 24.12.2020
1. This hearing has been done by video conferencing.
2. A request for an adjournment is made on behalf of Mr. Balraj Dewan, ld. counsel for the Respondent, who is stated to be in difficulty today.
3. List on 4th January, 2021.
PRATHIBA M. SINGH, J.
DECEMBER 24, 2020/dk/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:24.12.2020 22:12