Gauhati High Court
Sbi General Insurance Company Limited vs Abdul Kaddus And 3 Ors on 28 April, 2023
Author: Malasri Nandi
Bench: Malasri Nandi
Page No.# 1/3
GAHC010048962023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./83/2021
SBI GENERAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT NATRAJ BY
RUSTOMJEE
101
JUNCTION OF MV ROADS AND WESTERN EXPRESS HIGHWAY
ANDHERI (EAST)
MUMBAI- 400069
ITS REGIONAL OFFICE 4TH FLOOR
B-BLOCK
APEEJAY HOUSE
15
PARK STREET
KOLKATA- 700016
WEST BENGAL AND ITS BRANCH OFFICE AT 2ND FLOOR
LAKSHMI DARSHAN
OPPOSITE BORA SERVICE STATION
ULUBARI
G.S. ROAD
GUWAHATI- 781007
REP. BY ITS SR. EXECUTIVE LITIGATION AND TP.
VERSUS
ABDUL KADDUS AND 3 ORS
S/O- SHIRAJ MIAH
2:ASHIQUE IKBAL HUSSAIN
S/O- ABDUL KADDUS
BOTH ARE RESIDENTS OF VILL.- JOGIRPAM
MOUZA- GHILAZARI
P.S. AND DIST.- BARPETA
PIN- 781316. (RESPONDENT NO. 2 REP. BY THE RES. NO. 1 BEING THE
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FATHER OF THE RES. NO. 2).
3:FAIZUDDIN AHMED
S/O- KALIM UDDIAN AHMED
R/O- VILL.- HAZIPARA
MOUZA- GHILAZARI
P.S. HOWLY
DIST.- BARPETA
ASSAM
PIN- 781316. (OWNER OF THE VEHICLE NO. AS 15/A-0124).
4:REFAZ UDDIN
S/O- REZZAK ALI
R/O- VILL.- PAKA BETBARI
MOUZA- BETBARI
P.S. AND DIST.- BARPETA
ASSAM
PIN- 7813526 (DRIVER OF THE VEHICLE NO. AS 15/A-0124).
------------
Advocate for : MR T KALITA
Advocate for : R BEGUM (R-1 AND 2) appearing for ABDUL KADDUS AND 3 ORS
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : 28-04-2023 Heard Mr. T Kalita, learned counsel for the appellant. Also heard Mr. J Ahmed, learned counsel for the respondent Nos. 1 and 2.
As regards respondent Nos. 3 and 4, learned counsel for the appellant submits that their presence is not required in the proceeding of appeal and therefore their names may be struck off from the array of respondents.
Considering the submission of the learned counsel for the appellant, the names of the respondent Nos. 3 and 4 be struck off from the array of respondents at the risk of the appellant.
As LCR has been received, list the matter for hearing in the usual Page No.# 3/3 course.
JUDGE Comparing Assistant