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Gauhati High Court

Sbi General Insurance Company Limited vs Abdul Kaddus And 3 Ors on 28 April, 2023

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                     Page No.# 1/3

GAHC010048962023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./83/2021


         SBI GENERAL INSURANCE COMPANY LIMITED
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT NATRAJ BY
         RUSTOMJEE
         101
         JUNCTION OF MV ROADS AND WESTERN EXPRESS HIGHWAY
         ANDHERI (EAST)
         MUMBAI- 400069
         ITS REGIONAL OFFICE 4TH FLOOR
         B-BLOCK
         APEEJAY HOUSE
         15
         PARK STREET
         KOLKATA- 700016
         WEST BENGAL AND ITS BRANCH OFFICE AT 2ND FLOOR
         LAKSHMI DARSHAN
         OPPOSITE BORA SERVICE STATION
         ULUBARI
         G.S. ROAD
         GUWAHATI- 781007
         REP. BY ITS SR. EXECUTIVE LITIGATION AND TP.


          VERSUS

         ABDUL KADDUS AND 3 ORS
         S/O- SHIRAJ MIAH

         2:ASHIQUE IKBAL HUSSAIN
         S/O- ABDUL KADDUS
          BOTH ARE RESIDENTS OF VILL.- JOGIRPAM
          MOUZA- GHILAZARI
          P.S. AND DIST.- BARPETA
          PIN- 781316. (RESPONDENT NO. 2 REP. BY THE RES. NO. 1 BEING THE
                                                                         Page No.# 2/3

           FATHER OF THE RES. NO. 2).
            3:FAIZUDDIN AHMED
           S/O- KALIM UDDIAN AHMED
            R/O- VILL.- HAZIPARA
            MOUZA- GHILAZARI
            P.S. HOWLY
            DIST.- BARPETA
           ASSAM
            PIN- 781316. (OWNER OF THE VEHICLE NO. AS 15/A-0124).
            4:REFAZ UDDIN
           S/O- REZZAK ALI
            R/O- VILL.- PAKA BETBARI
            MOUZA- BETBARI
            P.S. AND DIST.- BARPETA
           ASSAM
            PIN- 7813526 (DRIVER OF THE VEHICLE NO. AS 15/A-0124).
            ------------
           Advocate for : MR T KALITA
           Advocate for : R BEGUM (R-1 AND 2) appearing for ABDUL KADDUS AND 3 ORS




                                  BEFORE
                    HONOURABLE MRS. JUSTICE MALASRI NANDI

                                      ORDER

Date : 28-04-2023 Heard Mr. T Kalita, learned counsel for the appellant. Also heard Mr. J Ahmed, learned counsel for the respondent Nos. 1 and 2.

As regards respondent Nos. 3 and 4, learned counsel for the appellant submits that their presence is not required in the proceeding of appeal and therefore their names may be struck off from the array of respondents.

Considering the submission of the learned counsel for the appellant, the names of the respondent Nos. 3 and 4 be struck off from the array of respondents at the risk of the appellant.

As LCR has been received, list the matter for hearing in the usual Page No.# 3/3 course.

JUDGE Comparing Assistant