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[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

State of Goa - Subsection

Section 82(3)(i) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(i)The market fees collected by the licensed/registered commission agents or traders on the notified agricultural produce shall be paid to the Marketing Board not later than the 25th day of the succeeding month.