Section 12 in The Punjab Industrial Facilitation Act, 2005
12. Functions of the State Level Nodal Agency.
(1)The State Level Nodal Agency shall provide official support or any other relevant information to the Empowered Committee and the State Board.(2)On the receipt of an application for clearances, the State Level Nodal Agency shall issue an acknowledgement in token thereof to the applicant.(3)The State Level Nodal Agency shall pursue the applications sent to the concerned competent authority for clearances.
