Delhi High Court - Orders
Masoodpur Dairy Residents Welfare ... vs Uoi & Ors on 6 May, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~14&26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12405/2006 & CM APPL. 38970/2024
MASOODPUR DAIRY RESIDENTS WELFARE ASSOCIATION
.....Petitioner
Through: Ms Gunjan Sinha Jain and Ms Parul,
Advs.
versus
UOI & ORS. .....Respondent
Through: Mr Devvrat Yadav (SPC) with Mr
Kartik Sharma (GP)
Mr. Anuj Chaturvedi, Ms. Richa Dhawan, Ms.
Yashita Jain, Advs. for DUSIB
26
+ W.P.(C) 11734/2024 & CM APPL. 48822/2024, CM APPL.
66453/2025, CM APPL. 66454/2025
CHARANJIT SINGH .....Petitioner
Through:
versus
UNION OF INDIA AND ORS .....Respondent
Through: Ms. Zehra Khan, PC for R2
Ms. Arti Bansal ASC
Ms. Arti Bansal Advocate, Ms. Shruti Goel
Advocate
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 06.05.2026
1. Since the matter is pending in the Hon'ble Supreme Court, list on 21.08.2026.
2. The additional documents, if any, be filed before the next date of hearing.
JASMEET SINGH, J MAY 6, 2026 / (MS) This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/05/2026 at 21:25:29